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Padala Satyanarayana Reddy vs The Government Of Ap
2023 Latest Caselaw 131 AP

Citation : 2023 Latest Caselaw 131 AP
Judgement Date : 5 January, 2023

Andhra Pradesh High Court - Amravati
Padala Satyanarayana Reddy vs The Government Of Ap on 5 January, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 33122 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 05.01.2023 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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