Davuluri Subba Rao, ... vs The State, Rep. By P.P., ...
2023 Latest Caselaw 129 AP

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                   HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Crl.Appal No.1194 of 2009

                             PROCEEDING SHEET

Sl.
                                            ORDER

No      DATE
                   AVRB,J
      05.01.2023

Sri Y. Jageeswara Rao, learned counsel, representing

the learned Public Prosecutor, confirmed the death of the

Appellant No.2. Hence, the appeal filed by the Appellant

No.2 is abated. The appeal is taken up for hearing as

against the Appellant No.1.

Heard the arguments of Sri T. Sreedhar, learned

counsel appearing for the Appellant and the arguments of

Sri Y. Jageeswara Rao, learned counsel, representing the

learned Public Prosecutor.

The matter is reserved ' for judgment'.

The Registry is directed to circulate the Original

Record.

_ ____ AVRB,J eha