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Perla Partha Sarathi Reddy vs Subregistrar,
2023 Latest Caselaw 127 AP

Citation : 2023 Latest Caselaw 127 AP
Judgement Date : 5 January, 2023

Andhra Pradesh High Court - Amravati
Perla Partha Sarathi Reddy vs Subregistrar, on 5 January, 2023
       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

     HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                            &
                 HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                         WRIT APPEAL No.1662 of 2012
                                  (Through physical mode)

Perla Partha Sarathi Reddy,
S/o. late Papi Reddy,
Aged about 48 years, R/o. 7-94,
Venkateswarapuram, Vemula (V &M),
YSR Kadapa District.
                                                               .. Appellant
       Versus

Sub Registrar, Kamalapuram,
YSR Kadapa District, and others.
                                                               .. Respondents

ORAL JUDGMENT Dt: 05.01.2023 (per Prashant Kumar Mishra, CJ)

This writ appeal has been pending for the last ten years. Today, when

the matter is called, none appears for the appellant to press this case. In the

circumstances, this Court has no other option but to dismiss this case for

want of prosecution.

2. Accordingly, this writ appeal is dismissed for non-prosecution. Interim

order passed in this case stands vacated. Pending miscellaneous applications,

if any, shall stand closed. No costs.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J IBL/PSA

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.1662 of 2012

(per Prashant Kumar Mishra, CJ)

Dt: 05.01.2023

IBL/PSA

 
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