Madasu Varalakshmi vs Gullpalli Appala Naidu
2023 Latest Caselaw 998 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: MACMA No. 438 of 2022

                        PROCEEDING SHEET

Sl.         DATE
                                         ORDER

No 4 21.02.2023 MGR, J & BVLNC,J

I.A No. 2 of 2022 On perusal of record, we found that the Certified Copies of Decree and judgment passed in M.V.O.P No. 352 of 2014 dated 25.05.2022 are filed along with MACMA.

Learned counsel for petitioner seeks permission to withdraw the I.A No. 2 of 2022 as Not pressed.

Accordingly, I.A No. 2 of 2022 is dismissed as not pressed.

MACMA No. 438 of 2022 List the matter in its usual turn.

___________ MGR, J

___________ BVLNC,J

LSP