Josula Sivasankara Rao, A1 vs The State Of A.P.,
2023 Latest Caselaw 995 AP

Citation : 2023 Latest Caselaw 995 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati

Josula Sivasankara Rao, A1 vs The State Of A.P., on 21 February, 2023

                HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: CRL.A.No.1035 of 2009

                             PROCEEDING SHEET

Sl.                                                                   OFFICE
No       DATE                           ORDER                          NOTE

14    21.02.2023

Dr.VRKS,J

Learned counsel on both sides

submitted arguments.

Learned counsel for Appellant cited legal

authorities.

Arguments concluded.

Judgment reserved.

_____________ Dr.VRKS,J

GRL.

Download the LatestLaws.com Mobile App