Ganja Srinivas, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 977 AP

Citation : 2023 Latest Caselaw 977 AP
Judgement Date : 20 February, 2023

Andhra Pradesh High Court - Amravati

Ganja Srinivas, vs The State Of A.P., Rep By Pp., on 20 February, 2023

Bench: Dr V Sagar

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                   MAIN CASE No: Crl.R.C.No.1501 of 2008

                                PROCEEDING SHEET

Sl.                                                                     OFFICE
No      DATE                            ORDER                            NOTE

15    20.02.2023

Dr.VRKS,J

Learned counsel for the revision

petitioner is in attendance and has made few

submissions.

Heard arguments in continuation from

the learned counsel for the revision petitioner

and learned Special Public Prosecutor.

Judgment reserved.

_____________ Dr.VRKS,J

MSI

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