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Banavath Samrajyam And 3 Others vs The National Insurance Company ...
2023 Latest Caselaw 943 AP

Citation : 2023 Latest Caselaw 943 AP
Judgement Date : 16 February, 2023

Andhra Pradesh High Court - Amravati

Banavath Samrajyam And 3 Others vs The National Insurance Company ... on 16 February, 2023

      THE HON'BLE SRI JUSTICE V. GOPALA KRISHNA RAO


                   M.A.C.M.A.NO.1367 OF 2012


JUDGMENT:

None appeared for the appellant. The learned counsel for the

respondents, is present.

This matter was listed under the caption "For dismissal" on

08.02.2023. Today also, there is no representation.

In view of the same, it shows that the appellant is not showing

any interest in the matter. Appellant is not prosecuting the case

further.

Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed.

_____________________________________ JUSTICE V. GOPALA KRISHNA RAO

Date:16.02.2023 KNN

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