Kotaru Subhashini vs The Visakhapatnam Co Operative ...
2023 Latest Caselaw 942 AP

Citation : 2023 Latest Caselaw 942 AP
Judgement Date : 16 February, 2023

Andhra Pradesh High Court - Amravati

Kotaru Subhashini vs The Visakhapatnam Co Operative ... on 16 February, 2023

Bench: U.Durga Prasad Rao, Dr V Sagar

      HON'BLE SRI JUSTICE U.DURGA PRASAD RAO
                        AND
      HON'BLE SRI JUSTICE DR V.R.K.KRUPA SAGAR

                 WRIT PETITION No.6641 of 2022

JUDGMENT: (Per UDPR, J)

      When the matter is taken up for hearing, Sri Gopala Krishna

Gorle , learned counsel for petitioner seeks permission of this Court to

withdraw the Writ Petition with a liberty to the petitioner to re-agitate

the matter as and when fresh cause of action arises.

      Permission for withdrawal is accorded.

      Accordingly, this Writ Petition is dismissed as withdrawn with

the liberty as prayed for. No costs. As a sequel, interlocutory

applications pending, if any, in this case shall stand closed.



                                        __________________________
                                        U. DURGA PRASAD RAO, J.

___________________________ DR V.R.K.KRUPA SAGAR, J. 16.02.2023 KKV

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