Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Apsrtc, Rep By Its Vc Md, Hyderabad vs Nagulapalli Nagalakshmi, ...
2023 Latest Caselaw 922 AP

Citation : 2023 Latest Caselaw 922 AP
Judgement Date : 15 February, 2023

Andhra Pradesh High Court - Amravati

Apsrtc, Rep By Its Vc Md, Hyderabad vs Nagulapalli Nagalakshmi, ... on 15 February, 2023

Bench: B V Chakravarthi

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No. M.A.C.M.A.No.740 of 2016

PROCEEDING SHEET

Sl. OFFICE No DATE ORDER NOTE

08. 15.02.2023 BVLNC, J M.A.C.M.A.No.740 of 2016

Heard both sides and concluded their

respective arguments.

Hence, 'Reserved for Judgment'.

___________ BVLNC, J DNB

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs