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Paniki Leela Kumari vs B.Bala Bahadur,
2023 Latest Caselaw 871 AP

Citation : 2023 Latest Caselaw 871 AP
Judgement Date : 14 February, 2023

Andhra Pradesh High Court - Amravati
Paniki Leela Kumari vs B.Bala Bahadur, on 14 February, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal No.372 of 2013

PROCEEDING SHEET

S.

No DATE ORDER

29. 14.02.2023 Dr.VRKS,J

Learned counsel on both sides are in attendance and submitted further arguments and cited legal authorities and concluded their arguments.

Judgment Reserved.

___________ Dr.VRKS,J KLNS

 
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