Sandaka Subba Rao vs Kommina Mangamma
2023 Latest Caselaw 870 AP

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               HIGH COURT OF ANDHRA PRADESH::AMARAVATI

MAIN CASE No.: SA No.59 of 2023

                                PROCEEDING SHEET

Sl.
                                              ORDER

No      DATE

01    14.02.2023 DEV,J


                                         SA No.59 of 2023
                        Heard.

Perused the record.

In view of the substantial question of law raised in ground No.12 (a-2), ADMIT, the second appeal.

Issue notice to the respondents. Post after four (4) weeks _ ____ DEV,J IA No.1 of 2023

Heard. Perused the record.

There shall be interim stay of all further proceedings pursuant to the judgment and decree in AS No.6 of 2013 on the file of the Court of the Senior Civil Judge, Tadepalligudem.

_ ____ DEV,J

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