Jammula Suganamani, Srikakulam ... vs The P.P. Of A.P.H.C., Hyd. 9 Ano.
2023 Latest Caselaw 869 AP

Citation : 2023 Latest Caselaw 869 AP
Judgement Date : 14 February, 2023

Andhra Pradesh High Court - Amravati

Jammula Suganamani, Srikakulam ... vs The P.P. Of A.P.H.C., Hyd. 9 Ano. on 14 February, 2023

                HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: Crl.A.No.766 of 2009

                               PROCEEDING SHEET

Sl.                                                                 OFFICE
No       DATE                           ORDER                        NOTE

23.   14.02.2023   Dr.VRKS,J

                            Learned counsel on both sides are in

                   attendance and submitted arguments.

                            For respondent legal authorities are

cited.

Arguments concluded.

Judgment reserved.

_____________ Dr.VRKS,J

GRL.

Download the LatestLaws.com Mobile App