Sivapuram Madhava Sai vs The State Of Andhra Pradesh
2023 Latest Caselaw 791 AP

HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: CRL.P.1060 OF 2023
                                PROCEEDINGS SHEET
Sl.                                                                          OFFICE NOTE

No.
       DATE                                 ORDER
1.

09.02.2023 KSR,J

I.A.NO.1 OF 2023

Dispensed with for the present.

_________________ K.SURESH REDDY,J

CRL.P.1060 OF 2023 Admit.

_________________ K.SURESH REDDY,J

I.A.NO.2 OF 2023

In view of the Judgment in Goenka Sajan Kumar vs. State of A.P. rep.by Public Prosecutor [2015(1) ALT(Crl) 85 ], there shall be an interim stay of all further proceedings in FIR No.425 of 2022, dated 30-10- 2022 on the file of the Suryaraopet Police Station, Vijayawada City, NTR District, until further orders.

Notice.

_________________ K.SURESH REDDY,J

TSNR