Nalam Traders vs M/S. Venkataramana Traders The ...
2023 Latest Caselaw 685 AP

Citation : 2023 Latest Caselaw 685 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati

Nalam Traders vs M/S. Venkataramana Traders The ... on 8 February, 2023

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Crl.R.C.No.561 of 2007

PROCEEDING SHEET

No DATE ORDER

26. 08.02.2023 Dr.VRKS,J

In the result, this Criminal Revision case is allowed. The Judgment dated 23.01.2007 of the learned VIII Additional District and Sessions Judge (Fast Track Court) Vijayawada in Criminal Appeal No.235 of 2005 is set aside and the matter is remitted to the said Court with a direction to rehear the appeal and renders its judgment afresh in accordance with law as expeditiously as possible.

(Vide Separate Order)

___________ Dr.VRKS,J KLNS

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