Srikoundinya Educational ... vs The State Of Andhra Pradesh
2023 Latest Caselaw 683 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No. W.P.No.1876 of 2023
                            PROCEEDING SHEET
Sl.                                                                    Office
                                      ORDER

No DATE Note

2. 08.02.2023 GRKP, J Let Counter-Affidavit be filed within two weeks. One week thereafter for filing Re-joinder, if any.

2. Sri Challa Ajay Kumar, Learned Counsel for the Writ Petitioners has placed on record an order passed by this Court in W.P.No.60 of 2023 dated 03.01.2023 to show that this Court had consistently issued directions to the Respondent Authorities to ratify the admission of such of those students who have come from outside the State.

3. The effect of the Judgment will be considered on the next date of hearing.

4. List the matter on 22.02.2023.

________________ GRKP, J

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