Pothuri Srihari vs The Andhra Pradesh State ...
2023 Latest Caselaw 681 AP

Citation : 2023 Latest Caselaw 681 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati

Pothuri Srihari vs The Andhra Pradesh State ... on 8 February, 2023

       THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

               WRIT PETITION No.2674 of 2023

JUDGMENT:-

      Learned counsel for the petitioners submits that, in view

of the subsequent developments taking place, the petitioners are

not pressing the writ petition, which may be dismissed as not

pressed.

      Learned counsels for the respondents have no objection.

Accordingly, the Writ Petition is dismissed as not pressed.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 08.02.2023 SCS

4455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.2674 of 2023

Date: 08.02.2023

Scs

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