Pothuri Srihari vs The Andhra Pradesh State ...
2023 Latest Caselaw 674 AP

Citation : 2023 Latest Caselaw 674 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati

Pothuri Srihari vs The Andhra Pradesh State ... on 8 February, 2023

       THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

              WRIT PETITION No.23491 of 2022

JUDGMENT:-

      Ms. Thota Suneetha, learned counsel for the petitioners

submits that the writ petition has been rendered infructuous

and the same may be dismissed.

      Sri G.R.Sudhakar, learned counsel for the respondent

Nos.1 and 2 has no objection.

Accordingly, the Writ Petition is dismissed as infructuous,

as prayed. No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 08.02.2023 SCS

4455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.23491 of 2022

Date: 08.02.2023

Scs

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