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Dr.N.Venkata Srinivasa Rao, ... vs Prof. Ch. C. Satyanarayana, ...
2023 Latest Caselaw 663 AP

Citation : 2023 Latest Caselaw 663 AP
Judgement Date : 7 February, 2023

Andhra Pradesh High Court - Amravati
Dr.N.Venkata Srinivasa Rao, ... vs Prof. Ch. C. Satyanarayana, ... on 7 February, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: C. C. No. 2360 of 2017

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

31. 07.02.2023 RNT, J

"Separate judgment is passed allowing the contempt case."

_________ RNT, J Dsr

 
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