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Indla Bujjamma vs The State Of Andhra Pradesh,
2023 Latest Caselaw 629 AP

Citation : 2023 Latest Caselaw 629 AP
Judgement Date : 6 February, 2023

Andhra Pradesh High Court - Amravati
Indla Bujjamma vs The State Of Andhra Pradesh, on 6 February, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 42092 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 06.02.2023 RNT, J

"Separate judgment is passed dismissing the writ petition as infructuous."

_________ RNT, J Dsr

 
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