Yallanti Bodaiah Died Another vs Yallanti Polamma Died Another
2023 Latest Caselaw 609 AP

                   HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. C.R.P.No.1548 of 2015

                           PROCEEDING SHEET

Sl.                                                                     OFFICE
No      DATE                            ORDER                            NOTE

06.   03.02.2023   BVLNC, J

                                 C.R.P.No.1548 of 2015

                         Sri    K.Sandeep,      learned      counsel

                   representing Sri M.Ravindra, learned counsel

                   for         petitioners/respondents/Judgment-

debtors, present.

No representation for respondent No.2/

Decree-holder No.2.

In that view of the matter, list under the

caption 'FOR DISMISSAL' and post on

21.02.2023.

___________ BVLNC, J

Dnb