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CRLA/706/2015
2023 Latest Caselaw 587 AP

Citation : 2023 Latest Caselaw 587 AP
Judgement Date : 2 February, 2023

Andhra Pradesh High Court - Amravati
CRLA/706/2015 on 2 February, 2023
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

              MAIN CASE No.: Crl.A.No.706 of 2015

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

4. 02.02.2023 CPK, J & VJP, J

List on 03.02.2023 under the caption "For Judgment."

_________ CPK, J

________ VJP, J AMD

 
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