Citation : 2023 Latest Caselaw 585 AP
Judgement Date : 2 February, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. S.A.No.238 of 2009
PROCEEDING SHEET
Sl. OFFICE No DATE ORDER NOTE
08. 02.02.2023 BVLNC, J
S.A.No.238 of 2009
Second Appeal is 'Dismissed as
Withdrawn'.
(Vide separate Judgment)
___________ BVLNC, J
Dnb
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