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Vadde Sowri Raju, vs State Of A.P.,
2023 Latest Caselaw 577 AP

Citation : 2023 Latest Caselaw 577 AP
Judgement Date : 2 February, 2023

Andhra Pradesh High Court - Amravati

Vadde Sowri Raju, vs State Of A.P., on 2 February, 2023

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Crl.R.C.No.586 of 2006

PROCEEDING SHEET

S.

No DATE ORDER

37. 02.02.2023 Dr.VRKS,J

Learned counsel for revision petitioner and learned Public Prosecutor are in attendance and submitted arguments.

Judgment Reserved.

___________ Dr.VRKS,J KLNS

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