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M/S. Ratna Siri Food Courts And ... vs The District Tourism Council
2023 Latest Caselaw 572 AP

Citation : 2023 Latest Caselaw 572 AP
Judgement Date : 2 February, 2023

Andhra Pradesh High Court - Amravati
M/S. Ratna Siri Food Courts And ... vs The District Tourism Council on 2 February, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 2579 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 02.02.2023 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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