Byreddy Sidhartha Reddy vs The State Of Andhra Pradesh
2023 Latest Caselaw 1182 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. W.P.No.8699 of 2023
                          PROCEEDING SHEET
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                                   ORDER

No DATE Note 02 28.02.2023 RRR, J I.A.No.1 of 2023

It appears that the name of the father of the petitioner herein has been wrongly described in the Judgment dated 04.11.2022.

In that view of the matter, this application is allowed and name of the father of the petitioner shall be corrected in the cause title by replacing the words Byreddy Sidhartha Reddy with Byreddy Mallikarjuna Reddy.

__________ RRR, J BSM.