Shriram General Insurance Co., ... vs Gorriparthi Venakteswra Rao Died
2023 Latest Caselaw 1180 AP

Citation : 2023 Latest Caselaw 1180 AP
Judgement Date : 28 February, 2023

Andhra Pradesh High Court - Amravati

Shriram General Insurance Co., ... vs Gorriparthi Venakteswra Rao Died on 28 February, 2023

                   HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE No. M.A.C.M.A.No.1042 OF 2019

                           PROCEEDING SHEET

Sl.
No       DATE                                                   OFFICE
                                    ORDER

NOTE

28.02.2023 BVLNC, J

This appeal is allowed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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