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Chillara Usha Kumar vs Biranchi Samal
2023 Latest Caselaw 1154 AP

Citation : 2023 Latest Caselaw 1154 AP
Judgement Date : 27 February, 2023

Andhra Pradesh High Court - Amravati

Chillara Usha Kumar vs Biranchi Samal on 27 February, 2023

Bench: B V Chakravarthi

HIGH COURT OF ANDHRA PRADESH MAIN CASE No. M.A.C.M.A.Nos.1849 of 2012 & 906 of 2016

PROCEEDING SHEET

Sl. OFFICE No DATE ORDER NOTE

14. 27.02.2023 BVLNC, J

M.A.C.M.A.Nos.1849 of 2012 & 906 of 2016

Counsel representing Sri M.S.R.Chandra

Murthy, learned counsel reported no further

arguments.

In that view of the matter, 'JUDGMENT

RESERVED'.

___________ BVLNC, J DNB

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