Pangupati Venkata ... vs Tahsildar
2023 Latest Caselaw 1152 AP

Citation : 2023 Latest Caselaw 1152 AP
Judgement Date : 27 February, 2023

Andhra Pradesh High Court - Amravati

Pangupati Venkata ... vs Tahsildar on 27 February, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.3244 of 2008
                          PROCEEDING SHEET

Sl.                                                                    Office
                                    ORDER

No DATE Note 09 27.02.2023 DVSS, J Learned Government Pleader submits that arguments in W.P.No.18455 of 2011 were completed after clarification sought by the Bench was given. Orders are yet to be pronounced.

List the matter on 27.03.2023.

Learned counsels are given the liberty to make a mention once the judgment is pronounced in W.P.No.18455 of 2011.

_________ DVSS, J

RKS

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