Shaik Syyad vs The State Of Andhra Pradesh
2023 Latest Caselaw 1151 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.3190 of 2023

                            PROCEEDING SHEET

 Sl.
                                                ORDER

 No      DATE

 3.    27.02.2023   RNT, J

                            Sri    S.        Arifullah,    learned     Standing
                    Counsel       for    respondent         No.2,    and      also

Sri P. Veera Reddy, learned Senior Counsel assisted by Ms. Sodum Anvesha, learned counsel for respondent Nos.3 to 13, submit that they have served the copy of the counter affidavit on the learned counsel for the petitioner and the counter affidavit will be filed today in the Registry.

Learned counsel for the petitioner prays for two weeks' time to file reply.

Post on 13.03.2023 in the motion list. The matter for proceeding suo moto in contempt proceedings against respondent No.2 in terms of the order dated 07.08.2020 in W.P.No.2141 of 2019, as affirmed in W.A.No.299 of 2020 by judgment dated 05.11.2020, shall be considered on the next date.

___________ RNT, J AMD