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Chalichama Anjaneyulu vs Medapati Venkata Anil Kumar Reddy
2023 Latest Caselaw 1070 AP

Citation : 2023 Latest Caselaw 1070 AP
Judgement Date : 22 February, 2023

Andhra Pradesh High Court - Amravati
Chalichama Anjaneyulu vs Medapati Venkata Anil Kumar Reddy on 22 February, 2023
Bench: U.Durga Prasad Rao, Dr V Sagar
      HON'BLE SRI JUSTICE U. DURGA PRASAD RAO

AND HON'BLE SRI JUSTICE Dr. V.R.K.KRUPA SAGAR

CIVIL MISCELLANEOUS APPEAL No.950 of 2018

JUDGMENT: (Per Hon'ble Sri Justice U.Durga Prasad Rao)

Sri S. Siva Nagarjuna, representing Sri T.V.S. Prabhakar

Rao, learned counsel for appellant seeks permission of this Court to

withdraw the Civil Miscellaneous Appeal and also made an

endorsement to that effect.

2. Permission for withdrawal is accorded.

3. Accordingly, this Civil Miscellaneous Appeal is dismissed

as withdrawn. No costs.

As a sequel, interlocutory applications pending, if any, shall

stand closed.

_________________________ U. DURGA PRASAD RAO, J

__________________________ Dr.V.R.K.KRUPA SAGAR, J

Dt.22.02.2023 krk

HON'BLE SRI JUSTICE U. DURGA PRASAD RAO AND HON'BLE SRI JUSTICE Dr. V.R.K.KRUPA SAGAR

CIVIL MISCELLANEOUS APPEAL No.950 of 2018

22nd February, 2023

 
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