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The United India Insurance Co. Ltd vs Chadive Bharathi
2023 Latest Caselaw 1006 AP

Citation : 2023 Latest Caselaw 1006 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati

The United India Insurance Co. Ltd vs Chadive Bharathi on 21 February, 2023

Bench: Venuthurumalli Gopala Rao

   HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                M.A.C.M.A. No.3047 of 2007

JUDGMENT:

Learned Counsel for the Respondent is present, none

appeared for the Appellant. Even though the matter is listed

under the caption for dismissal on 13.02.2023, it appears that

the appellant is not interested in prosecuting the case.

Accordingly, this Appeal is dismissed for non-prosecution.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ V. GOPALA KRISHNA RAO, J.

21.02.2023 KPV

HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A. No.3047 of 2007

21.02.2023

KPV

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