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M/S. Royal Sundaram Alliance ... vs Kalluri Nagaanji And Another
2023 Latest Caselaw 1002 AP

Citation : 2023 Latest Caselaw 1002 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati
M/S. Royal Sundaram Alliance ... vs Kalluri Nagaanji And Another on 21 February, 2023
Bench: Venuthurumalli Gopala Rao
   HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                M.A.C.M.A. No.1009 of 2013

JUDGMENT:

Learned Counsel for the Respondent is present, none

appeared for the Appellant. Even though the matter is listed

under the caption for dismissal on 10.02.2023, it appears that

the appellant is not interested in prosecuting the case.

Accordingly, this Appeal is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ V. GOPALA KRISHNA RAO, J.

21.02.2023 KPV

HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A. No.1009 of 2013

21.02.2023

KPV

 
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