Machina Aravind vs Narra Jayamma Jayalakshmi
2023 Latest Caselaw 6280 AP

Andhra Pradesh High Court - Amravati

Machina Aravind vs Narra Jayamma Jayalakshmi on 29 December, 2023

      HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

                   MAIN CASE No.S.A.No.681 of 2023

                            PROCEEDING SHEET
Sl.                                                                    OFFICE
        DATE                           ORDER
No.                                                                     NOTE
01.   29.12.2023   AVSS,J

                        Admit.
                        The    following   are     the   substantial
                   questions of law that arise for consideration of
                   this Court under Section 100 of the Code of
                   Civil Procedure:
                        1.

Whether the trial Court and the first appellate Court correctly appreciated the oral and documentary evidence available on record?

2. Whether the judgment of the trial Court and the first appellate Court are in accordance with the provisions of order 20 Rule 5 and Order 41 Rule 31 of the Code of Civil Procedure?

________ AVSS,J VTS