Citation : 2023 Latest Caselaw 6277 AP
Judgement Date : 29 December, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: M.A.C.M.A.Nos.2893 & 2190 of 2014
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
09. 29.12.2023 BVLNC, J M.A.C.M.A.No.2190 of 2014 Appeal is Dismissed. There shall be no order as to costs.
(Vide separate Common Judgment along with MACMA No.2893 of 2014) __________ BVLNC, J DNB
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!