Sista Venkata Subramanyam vs M/S. Naveen Financiers
2023 Latest Caselaw 6258 AP

Citation : 2023 Latest Caselaw 6258 AP
Judgement Date : 28 December, 2023

Andhra Pradesh High Court - Amravati

Sista Venkata Subramanyam vs M/S. Naveen Financiers on 28 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.443 of 2007

                     PROCEEDING SHEET

Sl. DATE                              ORDER                        OFFICE
No.                                                                 NOTE
13. 28-12-2023   VGKR, J


                        As per the Registry endorsement, notices
                 were served on respondent Nos.1 and 2, but none

appeared.

Heard Sri G Rama Gopal, learned counsel for the appellant.

List the matter on 03.01.2024 under the caption 'for judgment'.

_________ VGKR, J

CVD

Download the LatestLaws.com Mobile App