The Oriental Insurance Company Limited vs Gorripati Yasamma
2023 Latest Caselaw 6232 AP

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company Limited vs Gorripati Yasamma on 27 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1278 OF 2019

                         PROCEEDING SHEET

Sl.                                                                 OFFICE
      DATE                          ORDER
No.                                                                  NOTE
12. 27.12.2023 AVRB,J:

                   Heard      the   arguments      of   V.Durga,
              learned counsel for the appellant/Insurance
              Company through video conference and Sri
              Challa   Ajay   Kumar,     learned   counsel    for
              respondent Nos.1 and 2/claimants.

List the matter along with Cross Objections on 18.03.2024, for pronouncement of judgment.

_________ AVRB,J

MH