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Visinigiri Lakshmi vs V. Suresh
2023 Latest Caselaw 6230 AP

Citation : 2023 Latest Caselaw 6230 AP
Judgement Date : 27 December, 2023

Andhra Pradesh High Court - Amravati

Visinigiri Lakshmi vs V. Suresh on 27 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No. A.S.No.3111 of 2004

                     PROCEEDING SHEET

Sl. DATE                              ORDER                           OFFICE
No.                                                                    NOTE
23. 27-12-2023   VGKR, J

                       Registry placed the copies of the legal
                 decisions filed by Sri M V Suresh, learned counsel
                 for the respondents before this bench.

'Reserved for Judgment'.

_________ VGKR, J

CVD

 
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