The A.P. State Waqf Board vs Moolinti Padmavathi,
2023 Latest Caselaw 6156 AP

Andhra Pradesh High Court - Amravati

The A.P. State Waqf Board vs Moolinti Padmavathi, on 26 December, 2023

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                    20-22




                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. W.A.Nos.414, 756 & 757 of 2023

                                      PROCEEDINGS SHEET

Sl.       DATE                                                              OFFICE
                                           ORDER

No                                                                           NOTE

10    26.12.2023

Heard Mr. Mohd. Gayasuddin, learned counsel for the appellant and Sri Challa Sivashankar, learned counsel for the writ petitioners.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

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