Kappagantu Janakiram Sarma vs Y.Sri Lakshmi ,I.A.S
2023 Latest Caselaw 6155 AP

Andhra Pradesh High Court - Amravati

Kappagantu Janakiram Sarma vs Y.Sri Lakshmi ,I.A.S on 26 December, 2023

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.C.No.2120 of 2022

                                  PROCEEDING SHEET

Sl.No    DATE                                                                    OFFICE
                                             ORDER

NOTE 26.12.2023 NV, J `

I.A.No.1 of 2023 This application is filed for the following relief:

"to extend the suspension of the orders in C.C.No.2120 of 2022, dated 12.12.2023 by another eight(8) weeks from the date of expiry of the judgment and pass such other order."

Heard the learned counsel for the petitioner. Considering the reasons stated in the accompanying affidavit, this application is partly allowed, extending the time for another four(4) weeks.

________ NV, J TPS