Guvvala Ramakrishna Reddy vs Guvvala Satyanarayana Reddy
2023 Latest Caselaw 6150 AP

Citation : 2023 Latest Caselaw 6150 AP
Judgement Date : 26 December, 2023

Andhra Pradesh High Court - Amravati

Guvvala Ramakrishna Reddy vs Guvvala Satyanarayana Reddy on 26 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                      MAIN CASE: S.A.No.427 OF 2010

                          PROCEEDING SHEET
Sl.                                                                OFFICE
                                        ORDER

No DATE NOTE

44. 26.12.2023 BVLNC, J

The Second Appeal is dismissed. No costs

(vide separate judgment).

__________ BVLNC, J psk

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