The National Insurance Company Limited vs Sri Pyla Appanna Anr
2023 Latest Caselaw 6149 AP

Citation : 2023 Latest Caselaw 6149 AP
Judgement Date : 26 December, 2023

Andhra Pradesh High Court - Amravati

The National Insurance Company Limited vs Sri Pyla Appanna Anr on 26 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.3016 OF 2011

                         PROCEEDING SHEET
Sl.                                                                 OFFICE
                                      ORDER

No DATE NOTE

10. 26.12.2023 BVLNC, J

The appeal is dismissed. No costs (vide

separate common judgment along with MACMA

1354/2012).

__________ BVLNC, J psk

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