Kasunuru Moshe vs Andhra Pradesh State Road Transport ...
2023 Latest Caselaw 6148 AP

Citation : 2023 Latest Caselaw 6148 AP
Judgement Date : 26 December, 2023

Andhra Pradesh High Court - Amravati

Kasunuru Moshe vs Andhra Pradesh State Road Transport ... on 26 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.2471 OF 2013

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                       ORDER

No DATE NOTE

12. 26.12.2023 BVLNC, J

The appeal is partly allowed. No costs (vide

separate common judgment along with MACMA

2415/2013).

__________ BVLNC, J psk

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