Sabbavarapu Sannibabu vs G.Lakshmi Narayana Anr
2023 Latest Caselaw 6116 AP

Andhra Pradesh High Court - Amravati

Sabbavarapu Sannibabu vs G.Lakshmi Narayana Anr on 18 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.Nos.841 of 2012
                                                654 and 754 of 2014
                                                834 of 2012
                             PROCEEDING SHEET
Sl.                                                                         OFFICE
                                        ORDER

No. DATE NOTE

05. 18.12.2023 BVLNC, J M.A.C.M.A.No.754 of 2014 Heard Sri Jayanti S.C. Sekhar, learned counsel for the appellant/claimant and Sri Naresh Byrapaneni, learned counsel for the respondent No.2/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB