The New India Assurance Co. Ltd. vs B.Y. Ramaiah And 2 Others
2023 Latest Caselaw 6101 AP

Andhra Pradesh High Court - Amravati

The New India Assurance Co. Ltd. vs B.Y. Ramaiah And 2 Others on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1473 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

6) 15.12.2023 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 20.12.2023.

Under the circumstances, the date of judgment will be on 16.02.2024.

Post on 16.02.2024 for pronouncement of judgment.

_________ AVRB, J

PGR