Claims Officer, Chennai vs B C Maddilety, Kurnool Dist 2 Others
2023 Latest Caselaw 6097 AP

Andhra Pradesh High Court - Amravati

Claims Officer, Chennai vs B C Maddilety, Kurnool Dist 2 Others on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1658 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

6) 15.12.2023 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 21.12.2023.

Under the circumstances, the date of judgment will be on 15.02.2024.

Post on 15.02.2024 for pronouncement of judgment.

_________ AVRB, J

PGR