Andhra Pradesh State Road Transport ... vs Rally Sai Likith Bharadwaj
2023 Latest Caselaw 6096 AP

Andhra Pradesh High Court - Amravati

Andhra Pradesh State Road Transport ... vs Rally Sai Likith Bharadwaj on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.3246 of 2018

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

8) 15.12.2023 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 20.12.2023.

Under the circumstances, the date of judgment will be on 14.02.2024.

Post on 14.02.2024 for pronouncement of judgment.

_________ AVRB, J

PGR