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Mula Viswanadham, Vizianagaram vs Jt. Collector, Vizianagaram 6 Ot
2023 Latest Caselaw 6082 AP

Citation : 2023 Latest Caselaw 6082 AP
Judgement Date : 14 December, 2023

Andhra Pradesh High Court - Amravati

Mula Viswanadham, Vizianagaram vs Jt. Collector, Vizianagaram 6 Ot on 14 December, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 23089 of 2012

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 14.12.2023 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

 
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