K.Venkatarami Reddy, vs K.Ramasuguna Reddy,
2023 Latest Caselaw 6054 AP

Citation : 2023 Latest Caselaw 6054 AP
Judgement Date : 13 December, 2023

Andhra Pradesh High Court - Amravati

K.Venkatarami Reddy, vs K.Ramasuguna Reddy, on 13 December, 2023

                HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

       MAIN CASE No.S.A.No.914 of 2011

                                PROCEEDING SHEET

Sl.
No.      DATE                           ORDER                      OFFICE NOTE

09.   13-12-2023   BSS, J

                            I have heard the learned Counsel for
                   the appellant Mr.B.Ranga Swamy as well as
                   the learned Counsel for the respondent

Mr.B.S.Venkata Ramesh.

For "pronouncement of Judgment", list the case on 29.12.2023.

________ BSS, J

Bsv

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