Boya Yerri Swamy vs P. Vurupakshappa Anr
2023 Latest Caselaw 6053 AP

Andhra Pradesh High Court - Amravati

Boya Yerri Swamy vs P. Vurupakshappa Anr on 13 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1063 of 2012

                               PROCEEDING SHEET
Sl.                                                                            OFFICE
                                        ORDER

No. DATE NOTE

10. 13.12.2023 BVLNC, J M.A.C.M.A.No.1063 of 2012 Heard learned counsel representing on behalf of Sri Challa Gunaranjan, learned counsel for the appellant/claimant and Sri Maheswara Rao Kuncheam, learned counsel for the respondent No.2/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB