Chelikani Prasada Rao vs Damera Venakata Muralikrishna Rao
2023 Latest Caselaw 6049 AP

Citation : 2023 Latest Caselaw 6049 AP
Judgement Date : 13 December, 2023

Andhra Pradesh High Court - Amravati

Chelikani Prasada Rao vs Damera Venakata Muralikrishna Rao on 13 December, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


                   MAIN CASE S.A No.1705 of 2011

                            PROCEEDING SHEET


Sl.     DATE                        ORDER                        OFFICE
No.                                                               NOTE

17.   13.12.2023   BSS, J


                         I have heard further arguments of the
                   learned counsel for the appellant Mr.G.Rama
                   Gopal, as well as learned counsel for the
                   respondent Ms.T.V.Sridevi.

For pronouncement of judgment, call on 29.12.2023.

______ BSS,J

SPP

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